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[Cites 0, Cited by 0] [Section 30D] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30D(ii) in The Punjab Land Revenue Rules

(ii)The inams being hereditary, rule 12 about promotion and reduction of zaildar shall apply subject to the limitations that no hereditary inam shall be paid less than the amount shown in the special register maintained by the Collector Attock, in which the names of the special inamdars and the amounts of their fixed inams are shown.