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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(12) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(12)"SOP Regulations" mean the extant Regulations issued by the Commission under Section 57 of the Act specifying the Standard of Performance of Distribution Licensee.