Section 22(1)(e) in University of Petroleum and Energy Studies Act, 2003

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

(e)[ Three Deans/Directors of the Faculties as nominated by the Chancellor.] [Substituted by Uttarakhand Act No. 24 of 2018, dated 26.4.2018.]

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