Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(6) in Management of the Property of the State Council and the Maintenance and Audit of Its Accounts

(6)A speech shall be strictly confined to the subject matter of the motion or amendment on which it is made.