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State of Bihar - Section

Section 59 in Bihar Fire Service Act, 2014

59. Special promotion to the subordinate operational staff.

- To encourage outstanding sportsmen, marks men,' officers and other subordinate staff who have shown exceptional gallantry and devotion to duty in saving the life and property, the Director may, with the prior approval of the Government, promote such officers out of turn to the next higher rank provided vacancies exists. Such promotions shall not exceed ten percent of the sanctioned strength in such ranks. For purposes of seniority such promotes shall be placed at the bottom of the promotion list drawn up for that year.