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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(ii) in Rajasthan Finance Act, 2019

(ii)in sub-section (2),-
(I)the existing expression "or lump sum tax" shall be deleted;
(II)in the first proviso, for the existing expression "section 4-B", the expression "clause (a) of sub-section (1) of section 4" shall be substituted;
(III)in the second proviso, for the existing expression "section 4-B", the expression "clause (a) of sub-section (1) of section 4" shall be substituted;