Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act] State of Bihar - Subsection Section 95(2)(g) in The Bihar Prohibition And Excise Act, 2016 (g)regulating the time, place, rate and manner of payment of duty or fee and taking of security for its due payment;