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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vi) in The Gas Cylinders Rules, 2016

(vi)"Conservator" in relation to a port includes any person acting under the authority of the officer or body of person appointed to be Conservator of that port under section 7 of the Indian Ports Act, 1908 (15 of 1908);