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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Bengal Presidency - Subsection

Section 23(2)(iii) in Calcutta Improvement Act, 1911

(iii)he shall not take nay other part in any proceeding a a meeting of the Board or any Committee relating to such area if the person presiding at the meeting considers it inexpedient that he should do so.