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State of Rajasthan - Section

Section 61 in Rajasthan Land Revenue (Land Records) Rules, 1957

61. Titamma Shajra.

- In villages where the position of the field boundaries, mostly in Khatli and tank beds, are liable to frequent changes, the Inspector will draw up a list of such plots and give it to the Patwari who will take necessary measurements without delay and prepare a Titamma Shajra on a map sheet of the same scale on which the map of the village has been prepared. The Inspector will check the Titamma Shajra on the spot during the cold weather before the end of January. The Titamma Shajra will be filed with the Khasra for fluctuating cultivation with the Office Qanungo at the end of each year.