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[Cites 0, Cited by 0] [Section 68J(1)] [Section 68J] [Entire Act]

Union of India - Subsection

Section 68J(1)(c) in The Employees' Provident Funds Scheme, 1952

(c)suffering from T.B., leprosy, [paralysis, cancer, mental derangement or heart ailment][and having been granted leave by his employer for treatment of the said illness. [Added by G.S.R. 126, dated 16.1.1964.]