Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1)(j) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(j)the preservation of order and the conduct proceedings at meeting and the powers which the President may exercise for the purposes of enforcing its decision;