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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(c) in The Rajasthan Khadi and Village Industries Board Act, 1955

(c)is, or at any time has been, adjudicated insolvent or has suspended payment of his debts or has compounded with his creditors,