Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 507] [Entire Act] State of Assam - Subsection Section 507(b) in The Assam Excise Rules, 2016 (b)There shall be no opening into any still, condenser or refrigerator, except -(i)For connection with the wash backs or spirit receivers,(ii)Properly secured air cocks or air valves of a number and description approved by the Excise Commissioner.