Section 14 in Tamil Nadu Educational Inspection Code
14. Casual Leave.
- This maybe granted subject to the limits prescribed by the Government by an officer to the officers immediately subordinate to him, e.g., by the director to the Divisional Inspectors and Inspectresses by the Divisional Inspectors to the District Educational Officers and Basic Educational Officer, by District Educational Officers to Senior Deputy Inspectors and by Senior Deputy inspectors to Junior Deputy Inspectors, etc.
