Supreme Court - Daily Orders
Commissioner Of Income Tax vs Harish Chand Ahuja on 6 July, 2015
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.27 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9904/2015
(Arising out of impugned final judgment and order dated 26/11/2014
in DBITA No.203/2013 passed by the High Court of Rajasthan at
Jodhpur)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
HARISH CHAND AHUJA Respondent(s)
(With interim relief and office report)
Date : 06/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. P.S. Narsimha,ASG
Mr. Rupesh Kumar,Adv.
Ms. Movita,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C)Nos.24362-24363 of 2013.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.08 12:27:53 IST Reason: