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State of Punjab - Section

Section 10 in The Statutes of the Punjabi University

10. Boards of Studies.

(1)Subject to the provisions in paragraph (2) below every subject and when the subjects have been grouped together, every such group of subjects included in a Faculty shall have a Board of Studies, provided that in the case of such subjects which are taught in at least six colleges, there shall be separate Boards of Studies for post-graduate and under-graduate courses.The term of the Boards of Studies shall be two years and shall consist of the following :