Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 271(3)] [Section 271] [Entire Act]

Union of India - Subsection

Section 271(3)(b) in The Merchant Shipping Act, 1958

(b)has been vaccinated against small-pox within such period before the inspection as may be prescribed: