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Punjab-Haryana High Court

Rakesh vs State Of Haryana & Ors on 14 February, 2018

Author: Arun Palli

Bench: Arun Palli

     IN THE HIGH COURT OF PUNJAB AND HARYANA
               AT CHANDIGARH

                                          CWP No. 7987 of 2016
                                          Date of Decision 14.2.2018


Rakesh                                                   ...Petitioner.



            Versus



State of Haryana and others                              ...Respondents




CORAM: HON'BLE MR. JUSTICE ARUN PALLI


Present:    Mr. Jagbir Malik, Advocate
            for the petitioner.

            Mr. Siddharth Sanwaria, DAG, Haryana.

                  ****

ARUN PALLI, J. (ORAL)

For order, see the order of even date passed in CWP No. 7047 of 2016 ( Anju Vs. State of Haryana and others).




14.2.2018                                            (ARUN PALLI)
AK Sharma                                               JUDGE
            Whether Speaking/Reasoned:                YES / NO
            Whether Reportable:                       YES / NO




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