Punjab-Haryana High Court
Rakesh vs State Of Haryana & Ors on 14 February, 2018
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 7987 of 2016
Date of Decision 14.2.2018
Rakesh ...Petitioner.
Versus
State of Haryana and others ...Respondents
CORAM: HON'BLE MR. JUSTICE ARUN PALLI
Present: Mr. Jagbir Malik, Advocate
for the petitioner.
Mr. Siddharth Sanwaria, DAG, Haryana.
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ARUN PALLI, J. (ORAL)
For order, see the order of even date passed in CWP No. 7047 of 2016 ( Anju Vs. State of Haryana and others).
14.2.2018 (ARUN PALLI)
AK Sharma JUDGE
Whether Speaking/Reasoned: YES / NO
Whether Reportable: YES / NO
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