Allahabad High Court
Ram Dayal vs Gajendra Singh, Prabhagiya Nideshak ... on 22 April, 2014
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 4975 of 2013 Applicant :- Ram Dayal Opposite Party :- Gajendra Singh, Prabhagiya Nideshak Samajik Vaniki Counsel for Applicant :- G.D. Mishra Counsel for Opposite Party :- S.C. Hon'ble Ran Vijai Singh,J.
Pursuant to the earlier order of this Court an affidavit of compliance has been filed on behalf of Sri Vinod Shankar, present Divisional Director, Social Forestry, Forest Division, Basti as Sri Gajendra Singh, the opposite party has been transferred.
Learned counsel for the applicant is at liberty to implead Sri Vinod Shankar, pre;sent Divisional Director, Social Forestry, Forest Division, Basti as opposite party in the array of parties. He is also at liberty to file objection/reply to the affidavit of compliance.
List in the week commencing 19th May, 2014.
Order Date :- 22.4.2014 samz