Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Maharashtra - Subsection Section 71(17) in Maharashtra Public Universities Act, 2016 (17)Norms and Procedure to be followed while nominating members on authorities, boards and committees by the Vice-Chancellor under this Act ;
