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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(7)(a) in Poona University Act, 1974

(a)in calculating the aggregate period of six years, any period comprised in one or more terms for which the person concerned may have been such member before the commencement of the Maharashtra Universities (Amendment) Act, 1988 shall be taken into consideration;