Section 11 in The Railway Protection Force Act, 1957
11. Duties of members of Force.—
It shall be the duty of every superior officer and member of the Force—(a)promptly to execute all orders lawfully issued to him by his superior authority;(b)to protect and safeguard railway property, passenger area and passengers;(c)to remove any obstruction in the movement of railway property or passenger area; and(d)to do any other act conducive to the better protection and security of railway property, passenger area and passengers.
