Supreme Court - Daily Orders
Union Of India vs T.R. Krishnamurthy on 4 April, 2014
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ITEM NO.21 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 5089/2014
(From the judgement and order dated 09/09/2011 in WP
No.23816/2010 of The HIGH COURT OF MADRAS)
UNION OF INDIA Petitioner(s)
VERSUS
T.R. KRISHNAMURTHY Respondent(s)
I.A.1 (With appln(s) for c/delay in filing SLP and office report)
Date: 04/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE K.S. RADHAKRISHNAN
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. P.P. Malhotra,ASG
Mr. Chetan Chawla,Adv.
Ms. Supriya Jain,Adv.
For Mr. B.V. Balaram Das,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
This petition for special leave is dismissed on the ground of delay.
(Narendra Prasad) (Renuka Sadana) Court Master Court Master