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[Cites 0, Cited by 0] [Section 353(3)] [Section 353] [Entire Act]

State of Gujarat - Subsection

Section 353(3)(iii) in Gujarat High Court Rules, 1993

(iii)[ In all other cases paper books shall be supplied on payment of the following charges:- [Substituted vide High Court Notification No.C.2002/93, dated 30.10.2009.]