Bombay High Court
Vitthal Chintamani Ronge vs Pandharpur Nagarparishad Pandharpur, ... on 24 August, 2023
Author: N.R. Borkar
Bench: N.R. Borkar
20-SA-353-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO.353 OF 2019
WITH
CIVIL APPLICATION NO.767 OF 2019
IN
SECOND APPEAL NO.353 OF 2019
Vitthal Chintamani Ronge ...Appellant
Versus
Pandharpur Nagarparishad Pandharpur,
Through its Chief Officer, Tal. Pandharpur,
Dist. Solapur ...Respondent
******
Mr. Ajay A. Joshi for the Appellant.
Mr. Sarang Aradhye a/w Ms. Gauri Velankar for the Respondent.
******
CORAM : N.R. BORKAR, J.
DATED : 24 AUGUST 2023 P.C. :
At the request of learned counsel for the contesting respondent, list the matter on 1 September, 2023.
(N.R.BORKAR, J.) Sayyed 1/1 Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 25/08/2023 13:07:46