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Bombay High Court

Vitthal Chintamani Ronge vs Pandharpur Nagarparishad Pandharpur, ... on 24 August, 2023

Author: N.R. Borkar

Bench: N.R. Borkar

                                                                                   20-SA-353-2019.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                             SECOND APPEAL NO.353 OF 2019
                                                          WITH
                                            CIVIL APPLICATION NO.767 OF 2019
                                                            IN
                                             SECOND APPEAL NO.353 OF 2019

                         Vitthal Chintamani Ronge                            ...Appellant
                                  Versus
                         Pandharpur Nagarparishad Pandharpur,
                         Through its Chief Officer, Tal. Pandharpur,
                         Dist. Solapur                                       ...Respondent
                                                           ******
                         Mr. Ajay A. Joshi for the Appellant.
                         Mr. Sarang Aradhye a/w Ms. Gauri Velankar for the Respondent.
                                                         ******
                                                            CORAM : N.R. BORKAR, J.

DATED : 24 AUGUST 2023 P.C. :

At the request of learned counsel for the contesting respondent, list the matter on 1 September, 2023.
(N.R.BORKAR, J.) Sayyed 1/1 Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 25/08/2023 13:07:46