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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(zv) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(zv)"Safe working load" in relation to an article of lifting gear or lifting appliance means the load which is the maximum load that may be imposed on such article or appliances with safety in the normal working conditions as assessed and certified by a competent person;