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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(4)(xvi) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(xvi)to accept, reject or refer back any proposal, recommendation or report from the Academic Council, Finance Committee, Examination Committee, Recognition Committee, or other Committees of the Board;