Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Calcium Carbide Rules, 1987 10. Port of import. - Carbide shall not be imported except at the ports of-- BombayCalcuttaCochinTuticorinKandlaMadrasMangalorePort BlairVisakhapatnam.
