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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(4) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(4)If a member of the Executive Council covered by clauses (c) to (j) of sub-section (1) remains absent without permission of the Executive Council for three consecutive meetings thereof, he shall cease to be the member of the Executive Council and his office shall be deemed to have been vacated.