Section 36(2)(i) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(i)provision of initial, one time, cash assistance under sub-clause (ii) of clause (a) of sub-section (1) of section 13;

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