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Bombay High Court

Fulchand Kasturchand Trust vs Mumbai Municipal Corpn. And 2 Ors on 6 March, 2023

Author: R.N. Laddha

Bench: G. S. Kulkarni, R.N. Laddha

         Digitally

  VIDYA
         signed by
         VIDYA
         SURESH
                                                                          12.WP3387_2004.DOC
  SURESH AMIN
  AMIN   Date:
         2023.03.10
         10:02:50
         +0530


Vidya Amin

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                      WRIT PETITION NO. 3387 OF 2004
                      Fulchand Kasturchand Trust                    ... Petitioner
                                      Versus
                      Mumbai Municipal Corporation & Ors.           ...Respondents
                                                  A/W.
                                      WRIT PETITION NO. 966 OF 2007
                      Bindu Shailesh Mewar                          ... Petitioner

                                    Versus
                      Mumbai Municipal Corporation & Ors.                ...Respondents
                                                  IN
                                   NOTICE OF MOTION NO. 215 OF 2007
                                                  IN
                                      WRIT PETITION NO. 966 OF 2007
                      Anahita Pandole                               ... Applicant
                      In the matter between                              ... Petitioner
                      Bindu Shailesh Mewar
                                        Versus
                      Mumbai Municipal Corporation & Ors.                ...Respondents
                                                       IN
                             INTERIM APPLICATION (L) NO. 14263 OF 2021
                                                       IN
                                     WRIT PETITION NO. 966 OF 2007
                      The Municipal Corporation of Greater Mumbai & Ors. ... Petitioner
                                      Versus
                      Bindu Shailesh Mewar & Ors.                        ...Respondents
                                                     a/w.
                                         WRIT PETITION NO. 781 OF 2007

                      Yoag Advertisers                                   ... Petitioner

                                         Versus
                      Mumbai Municipal Corporation & Ors.                ...Respondents


                                                          IN
                                                   Page 1 of 3
                                                  6 March, 2023
                                                           12.WP3387_2004.DOC



             NOTICE OF MOTION NO. 214 OF 2007
                            IN
                WRIT PETITION NO. 966 OF 2007
Anahita Pandole                               ... Applicant
In the matter between
Yoag Advertisers                                         ... Petitioner

                 Versus
Mumbai Municipal Corporation & Ors.                      ...Respondents
                             IN
             NOTICE OF MOTION NO. 468 OF 2002
                             IN
                WRIT PETITION NO. 1132 OF 2002
Anahita Pandole                                ... Applicant
                 Versus
M/s. S.D. Mittle & Co.                                   ...Respondent
                                 IN
            NOTICE OF MOTION NO. 226 OF 2014
                                 IN
              WRIT PETITION NO. 1132 OF 2002
Municipal Corporation of Brihan Mumbai & Ors. ... Applicants
In the matter between
Anahita Pandole                                          ... Petitioner
                 Versus
State of Maharashtra & Ors.                              ...Respondents

Ms. Apurva Kulkarni i/b. M.P. Vashi & Associates for the petitioner in
WP/3387/2004.
Ms. Vandana Mahadik for MCGM.
Mr. Prem Gidwani a/w. Ms. Gauri Deshpande for respondent no. 3 in
WP/3387/2004.
Mr. A. Parme i/b. S.J. Memon for the petitioner in WP/966/2007.
Ms. Samiksha Mane i/b. Sanjiv Sawant for the petitioner in
WP/781/2007.
Ms. Parinaz Nagporwala i/b. M/s. Dastur Kolambi & Associates for the
petitioner in NMW/468/2022 in WP/1132/2002.
Mr. Joaquim Reis, Senior Advocate a/w. Ms. Dhruti Kapadia, Ms. Pooja
Yadav i/b. Sunil Sonawane for BMC.
Mr. Shamrao B. Gore, AGP for respondent no.. 3.
                       _______________________
                           Page 2 of 3
                          6 March, 2023
                                                             12.WP3387_2004.DOC



                       CORAM:       G. S. KULKARNI
                                    & R.N. LADDHA, JJ.
                       DATED:       06 March, 2023

 P.C.

1. This is a batch of petitions which pertain to an issue on hoardings on different buildings including heritage building. The issue was before the Division Bench of this Court in proceedings of Writ Petition No. 1132 of 2002. As informed by Mr. Reis, learned counsel for the Municipal Corporation, such petition was disposed of by an order dated 30 July, 2012. However, as to what would be the position in respect of hoardings on heritage buildings would be the issue which the parties would intend to address in the present proceedings.

2. Let these petitions as also other connected petitions, namely, Writ Petition No. 1983 of 2004 a/w. Notice of Motion No. 160 of 2009, Writ Petition No. 3387 of 2004, Writ Petition No. 1518 of 2004, Writ Petition No. 1483 of 2004, Writ Petition No. 1509 of 2005, Writ Petition No. 778 of 2007, Writ Petition No. 871 of 2007, Writ Petition No. 240 of 2010, Writ Petition No. 1478 of 2003, Writ Petition No. 358 of 2011, Writ Petition No. 713 of 2007, Writ Petition No. 1482 of 2004, Writ Petition No. 1522 of 2004, Writ Petition No. 728 of 2007, a list of which is furnished by the Municipal Corporation, be listed on 20 March, 2023.

(R.N. LADDHA, J.)                                   (G. S. KULKARNI, J.)




                              Page 3 of 3
                             6 March, 2023