Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] Union of India - Subsection Section 18(2)(f) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 (f)monitor and evaluate the impact of policies and programmes designed for achieving equality and full participation of persons with disabilities;