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State of Haryana - Section

Section 35 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

35. Qualification of Government Analyst Section 53.

- A Government Analyst shall be a person who-
(a)is a graduate of University recognized by the Government for the Purposes of this rule in any branch of science including Chemistry, Bio- Chemistry, Industrial Chemistry Engg or Medicine ; and
(b)has practical experience of not less than five years in a recognized Public Health Laboratory which in the opinion of the Government is a reputed laboratory.