Andhra Pradesh High Court - Amravati
Ch.V.Subba Reddy vs The Ap State Road Transport Corporation on 1 November, 2021
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: MACMA No.646 of 2006 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
Transfe
13. 01.11.2021 NJS, J rred to io At the request of learned counsel for the folder before appellant, list this case after one (1) week.
correcti ons.
B/o.
______ NJS, J BLV 2