Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(n) in The U.P. Water Management And Regulatory Commission Act, 2008

(n)"Licensee" means an individual/organization which maintains the water supply system, supplies water and collects the water tariff; or which owns tube well/diesel pumping set or uses groundwater for any purpose including domestic use by exploiting groundwater;