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Punjab-Haryana High Court

Harjit Kaur vs Mann Singh Jhajj And Ors on 27 April, 2018

Author: Fateh Deep Singh

Bench: Fateh Deep Singh

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH



                            Civil Revision No. 6982 of 2017
                            Date of decision : April 27, 2018


Harjit Kaur
                                                       ....Petitioner
                            versus

Mann Singh Jhajj and others
                                                       ....Respondents


Coram:        Hon'ble Mr. Justice Fateh Deep Singh


Present :     Mr. JS Jaidka, Advocate, for the petitioner


Fateh Deep Singh, J. (Oral)

Learned counsel for the petitioner on instructions received from the petitioner wishes to withdraw the present petition. Allowed to do so.

Dismissed as withdrawn.



                                                        ( Fateh Deep Singh )
April 27, 2018                                                  Judge
  'tiwana'


              Whether speaking/reasoned ?              Yes/No
              Whether Reportable ?                     Yes/No




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