Punjab-Haryana High Court
Harjit Kaur vs Mann Singh Jhajj And Ors on 27 April, 2018
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Revision No. 6982 of 2017
Date of decision : April 27, 2018
Harjit Kaur
....Petitioner
versus
Mann Singh Jhajj and others
....Respondents
Coram: Hon'ble Mr. Justice Fateh Deep Singh
Present : Mr. JS Jaidka, Advocate, for the petitioner
Fateh Deep Singh, J. (Oral)
Learned counsel for the petitioner on instructions received from the petitioner wishes to withdraw the present petition. Allowed to do so.
Dismissed as withdrawn.
( Fateh Deep Singh )
April 27, 2018 Judge
'tiwana'
Whether speaking/reasoned ? Yes/No
Whether Reportable ? Yes/No
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