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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 4 in Bar Council Of India Rules

4. A person elected as a member of the Council under section 4(1)(c) of the Act shall cease to be such member-

(a)from the date when he ceases to be a member of the State Council as mentioned in section 4(3)(ii) of the Act;
(b)on the acceptance by the council of his resignation.