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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(12)(c) in The Companies (Meetings of Board and its Powers) Rules, 2014

(c)After completion of the meeting, the minutes shall be entered in the minute book as specified under section 118 of the Act and signed by the Chairperson.