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[Cites 0, Cited by 0] [Section 27B(1)] [Section 27B] [Entire Act]

State of Rajasthan - Subsection

Section 27B(1)(a) in The Rajasthan Agricultural Produce Markets Act, 1961

(a)for carrying out any of the duties imposed on the market committee under this Act, inspect at all reasonable times, all accounts, registers and other documents pertaining to the purchase and sale of notified agricultural produce and enter any shop, godown, factory or other place where such account books or registers or documents or such goods are being kept and taken and cause to be taken such copies or extracts from the account books, registers and other documents inspected as may be considered necessary';