Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(10)(b) in The Mizo District (Forest) Act, 1955

(b)the following when found in or brought from a forest, that is to say-
(i)tress and leaves, and fruits, and all other parts or produce not hereinbefore mentioned of trees ;
(ii)plants not being trees (including grass, creepers, reeds and moss) and all parts or produce of such plants ;
(iii)skins, horns, bones, silk cocoons, honey and wax and all other parts or produce of animals ; and (iv) peats, surface oil, rocks and all other products of quarries ;