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State of Rajasthan - Section

Section 253F in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

253F. Functions of the Committee.

- The Committee shall examine the steps taken by the State Government in connection with the welfare and over-all development of the Scheduled Castes.
(o)[ General Purpose Committee [Substituted by item 76, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 1-9-1981 page 295(1) 46.]