Madras High Court
Balambal vs The Director Of School Education on 27 February, 2024
Author: R. Mahadevan
Bench: R.Mahadevan, Mohammed Shaffiq
W.A.No.633 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 27.02.2024
CORAM :
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
and
THE HONOURABLE MR. JUSTICE MOHAMMED SHAFFIQ
Writ Appeal No.633 of 2024
Balambal .. Appellant
Versus
1. The Director of School Education,
College Road,
Chennai - 600 006.
2. The Correspondent,
YMCA College of Sports,
Higher Secondary School,
Nandanam, Chennai - 600 035. .. Respondents
Writ Appeal filed under Clause 15 of Letters Patent praying to set aside the
order dated 07.11.2022 made in WP.No.1780 of 2017.
For Appellant : Mr.M.Gnanasekar
For R1 : Mr.V.M.Ravichandran
Special Government Pleader
https://www.mhc.tn.gov.in/judis
1/3
W.A.No.633 of 2024
JUDGMENT
(Judgment of the Court was delivered by R. MAHADEVAN, J.) The learned counsel for the appellant sought permission of this Court to withdraw this writ appeal, with liberty to the appellant to go before the respondent authorities to file a mercy petition. He has also made an endorsement to that effect in the Court bundle.
2. In view of the submission and the endorsement so made by the learned counsel for the appellant, liberty is granted and this writ appeal is dismissed as withdrawn. No costs.
[R.M.D., J.] [M.S.Q., J.] 27.02.2024 Index : Yes / No Internet : Yes / No av To
1. The Director of School Education, College Road, Chennai - 600 006.
2. The Correspondent, YMCA College of Sports, Higher Secondary School, Nandanam, Chennai - 600 035.
R. MAHADEVAN, J https://www.mhc.tn.gov.in/judis 2/3 W.A.No.633 of 2024 and MOHAMMED SHAFFIQ, J av Writ Appeal No.633 of 2024 27.02.2024 https://www.mhc.tn.gov.in/judis 3/3