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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Goa - Subsection

Section 93(1)(a) in The Goa, Daman and Diu School Education Rules, 1986

(a)a subsistence allowance at an amount equal to one half of the pay last drawn by him and in addition to such pay, dearness allowance at the appropriate rate to be paid in the same manner as salary: