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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(5) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(5)The Registrar shall have the power to take disciplinary action against such of the employees, excluding teachers, as may be specified in the ordinances or by the general or special order made on the behalf of the Vice-Chancellor.