Section 100(8) in Maharashtra Cinemas (Regulation) Rules, 1966
(8)A certificate from any electric supply company or a licensed electrical contractor or from the Executive Engineer/Assistant Engineer/ Deputy Engineer/Sub Divisional Officer concerned that lightening conductors have been duly provided in the cinema building. Such certificate shall state the actual resistance to earth found by regular test in the case of such lightening conductors.Grant of Cinema Licences
