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[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Maharashtra - Subsection

Section 128(1)(b) in The Maharashtra Prohibition Act

(b)for the search whether by day or by night of any building, vehicle or place in which he has reason to believe that any intoxicant, hemp,mhowra flowers or molasses are manufactured or sold or stored or that any toddy is drawn contrary to the provisions of this Act or that any intoxicant, hemp mhowra flowers, molasses or other thing liable to confiscation or forfeiture, under this Act or any other law for the time being in force relating to the excise revenue is kept or concealed and for the seizure of such intoxicant, hemp, mhowra flowers, molasses or such other thing found in such building, vehicle or place .