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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Sikkim - Subsection

Section 36(2)(b) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977

(b)[ and (c) ***] [Omitted by Section 16 of the S.A.L.C. & R. (Amd.) Act No. 2 of 1978 (w.e.f. 22.6.78)]