Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 5 in The Orissa Fire Service Act, 1993 5. Terms and conditions of service. - The terms and conditions of service of the members shall, subject to the provisions of this Act, be governed by Rules and Regulations as are applicable to Government Servants.
