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Jammu & Kashmir High Court - Srinagar Bench

M/S Azan Industries vs Ut Of J&K And Ors on 7 February, 2026

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                    Serial No. 33
                                                                                    Supplementary List
                          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                                SRINAGAR

                                                  WP(C) 181/2026

                M/s Azan Industries
                                                                               ..... Appellant/petitioner(s)
                                                          Through: -
                                  Mr. Bilal Bhat, Advocate vice Mr. Azhar-ul-Amin, Advocate

                                                              V/S
                UT of J&K and Ors.
                                                                                   ..... Respondent(s)

Through: -

Mr. F. N. Shah, GA CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 07.02.2026
01. Learned counsel for the respondents is directed to seek and report instructions on the next date of hearing with respect to subject matter of the writ petition.
02. List on 10.02.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.02.2026 "Mohammad Yasin Dar"

Mohammad Yaseen Dar I attest to the accuracy and authenticity of this document